LAWS(MAD)-2021-2-229

JANAKIAMMAL Vs. RAJALAKSHMI

Decided On February 23, 2021
JANAKIAMMAL Appellant
V/S
RAJALAKSHMI Respondents

JUDGEMENT

(1.) Challenge in this second appeal is made to the judgment and decree dated 06.04.2011 passed in A.S.No.9 of 2010 on the file of District Judge, Nagapattinam, confirming the judgment and decree dated 12.09.2009 passed in O.S. No.59 of 2007 on the file of the Subordinate Court, Nagapattinam.

(2.) For the sake of convenience, the parties are referred to as per their rankings in the trial court.

(3.) The first defendant in OS.No.59 of 2007 is the appellant in the Second Appeal.