N.MOHAMMED NABEEL Vs. MEMBER SECRETARY-TNSET 2017

JUDGEMENT

(1.) The petitioner applied for Tamil Nadu State eligibility Test (TNSET-2017) on 12/2/1017 with an ambition to get into cadre of Assistant Professor . The qualification prescribed for the Tamil Nadu State Eligibility Test is 55% for General Category and 50% for other Categories.

(2.) The claim of the petitioner is that for the Question No.17 in Paper-II Code No. F, the answer is 'job rotation'. But, in the options, the answer of 'job rotation' is not there. The petitioner has enclosed several materials to substantiate his claim.

(3.) Heard the learned Senior Counsel for the petitioner and Mr.E.V.N.Siva, learned Counsel for the first respondent.