(1.) The third defendant is the revision petitioner herein.
(2.) The first respondent filed a suit for Specific Performance of the suit sale agreement filed.
(3.) While, the first defendant was remained ex-parte and the others are contesting the suit.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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