LAWS(MAD)-2021-6-130

MANAGING DIRECTOR Vs. VELUCHAMY

Decided On June 17, 2021
MANAGING DIRECTOR Appellant
V/S
VELUCHAMY Respondents

JUDGEMENT

(1.) (This appeal was heard through Video Conferencing)

(2.) The respondents/claimants have filed Cross Objection No.4 of 2016 seeking for enhancement of compensation unsatisfied with the quantum of compensation fixed by the Tribunal.

(3.) Heard Mr.D.Venkatachalam, learned counsel for the Appellant and Mr.M.Lokesh, learned counsel for the respondents 1 and 2.