P.D. SIVAJI Vs. P.D. BALAJI

JUDGEMENT

(1.) This Civil Revision Petition is filed challenging the order dtd. 9/9/2021 passed in Execution Petition No. 779 of 2018 in O.S.No. 5253 of 2010 on the file of IX Assistant Judge, City Civil Court, Chennai.

(2.) The learned counsel for the petitioner submitted that the respondent filed a suit in O.S.No. 5253 of 2010 for the relief of

(3.) Petitioner contested this suit. The Trial Court partly decreed the suit granting permanent injunction restraining the petitioner/defendant from interfering respondent's right to reach first floor in door No. 127/2 through ground floor portion in door No. 127/1. With regard to the other reliefs, the suit was dismissed.