LAWS(MAD)-2021-4-190

INBARAJ Vs. INSPECTOR OF POLICE

Decided On April 30, 2021
INBARAJ Appellant
V/S
INSPECTOR OF POLICE Respondents

JUDGEMENT

(1.) This Criminal Original Petition has been filed to quash the proceedings in C.C.No.44 of 2017 on the file of the learned Judicial Magistrate No.111, Dindigul.

(2.) The second respondent herein has lodged a complaint before the first respondent police on 20.07.2016 with the following allegations:-

(3.) Seeking quashment of the final report, this petition is filed on the following grounds:-