NELSON JAYAKUMAR Vs. DEVASUDAGAR

JUDGEMENT

(1.) This Civil Miscellaneous Appeal is filed against the award passed in M.C.O.P.No.44 of 2006 on the file of the Motor Accidents Claims Tribunal, Sub Court, Kuzhithurai, dated 30.07.2013.

(2.) The appellant herein is the petitioner and the respondents are the respondents in the original claim petition in M.C.O.P.No.44 of 2006.

(3.) Brief substance of the petition in M.C.O.P.No.44 of 2006 is as follows:-