M K STALIN Vs. SPEAKER, TAMILNADU LEGISLATIVE ASSEMBLY

JUDGEMENT

(1.) Whether the question of herd immunity will apply only to COVID-19 or even for the Members of the Legislative Assembly, which has cropped up at the right time.

(2.) The privilege is not knowing that you are hearing others and not listening, when they tell you - Dr.DaShanne Stokes.

(3.) Nineteen of the Members of the Tamilnadu Legislative Assembly belonging to the opposition party, including the Leader of the Opposition, have challenged the Show Cause Notices dated 07.09.2020 (for the sake of brevity, "the SCN") on the issue of breach of privilege calling upon them to furnish explanation. This is the second SCN issued to the petitioners by the second respondent on the same cause of action.