LAWS(MAD)-2021-3-193

JAYALAKSHMI Vs. D. BALARAMAN

Decided On March 10, 2021
JAYALAKSHMI Appellant
V/S
D. Balaraman Respondents

JUDGEMENT

(1.) The unsuccessful plaintiff in a suit for specific performance is the appellant before this Court. The facts in brief are as follows and parties are referred to in the same array as in the suit.

(2.) Plaintiff's Case

(3.) Defendant's case :