LAWS(MAD)-2021-1-264

VISAGA PRABHU Vs. D. MALATHI

Decided On January 18, 2021
Visaga Prabhu Appellant
V/S
D. Malathi Respondents

JUDGEMENT

(1.) The 14th defendant in the suit is the revision petitioner herein.

(2.) The Brief facts of this petition is as follows:-

(3.) Heard the learned counsel for the petitioner and the respondents.