LAWS(MAD)-2021-10-147

N.RAJAGOPAL Vs. DISTRICT COLLECTOR

Decided On October 12, 2021
N.RAJAGOPAL Appellant
V/S
DISTRICT COLLECTOR Respondents

JUDGEMENT

(1.) The petitioner has approached this Court seeking a direction to the respondents permitting 35 office bearers of Saliyar Samuthayam to perform basic poojas, rituals and ceremonies which was performed by them for so many decades during the Navarathri period at Arulmigu Anandavalli Amman at Arulmighu Sathuragiri Sundara Mahalinga Thirukovil, Sathurigiri, since it was their family deity.

(2.) Heard the learned counsel on either side.

(3.) The petitioner has sent a representation through E-mail on 9/10/2021, seeking permission to perform pooj as on 14/10/2021 and 15/10/2021 during the Navarathri period.