(1.) The unsuccessful plaintiffs are the appellants herein.
(2.) For the sake of convenience, the parties are referred as per the ranking before the Trial Court.
(3.) Brief facts of the case are as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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