LAWS(MAD)-2021-7-295

KAMARAJAR PORT LIMITED Vs. SPECIAL TAHSILDAR

Decided On July 06, 2021
Kamarajar Port Limited Appellant
V/S
SPECIAL TAHSILDAR Respondents

JUDGEMENT

(1.) C.R.P.No. 1609 of 2020 had been filed questioning the order dated 02.02.2019 in 1.A.No. 299 of 2018 in L.A.O.P. No. 74 of 2010 passed by the Sub Court, Ponneri.

(2.) C.R.P.No. 1610 of 2020 had been filed questioning the order dated 02.02.2019 in I.A.No. 300 of 2018 in L.A.O.P. No. 74 of 2010 passed by the Sub Court, Ponneri.

(3.) C.R.P.No. 1611 of 2020 had been filed questioning the order dated 02.02.2019 in I.A.No. 298 of 2018 in L.A.O.P. No. 73 of 2010 passed by the Sub Court, Ponneri.