(1.) The plaintiff is the appellant herein.
(2.) For the sake of convenience, the parties are referred to as per ranking before the lower Court.
(3.) The plaintiff filed a suit for declaration of title to the suit property and for Permanent Injunction against the defendants 1 to 3 herein.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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