(1.) The learned counsel for the appellant has filed a memo dated 16 th July 2021, for withdrawal of the present CMA.
(2.) In view of the memo filed by the appellant, this Civil Miscellaneous Appeal is dismissed as withdrawn. Consequently, connected miscellaneous petition is closed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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