LAWS(MAD)-2021-7-118

V. PARVATHI Vs. DIRECTOR OF TOWN PANCHAYAT

Decided On July 05, 2021
V. PARVATHI Appellant
V/S
DIRECTOR OF TOWN PANCHAYAT Respondents

JUDGEMENT

(1.) Heard Mr.v.Vijay Shankar, learned counsel appearing for the appellants; Mr.R.Baskaran, learned Government Counsel appearing for the respondents 1 to 3; Mr.Rajarajan, learned counsel appearing for the fourth respondent and Mr.S.Anwar Sameem, learned counsel appearing for the fifth respondent.

(2.) These writ appeals have been filed by the writ petitioners challenging a common order passed in W.P(MD).Nos.20490 to 20499 of 2013, dated 10.07.2019.

(3.) With the consent of all the counsel, these petitions are taken up for final disposal.