(1.) This Writ Appeal is directed against the order 14.09.2011 in W.P(MD)No.9086 of 2011.
(2.) The brief facts of the case are as follows:
(3.) The learned single Judge after elaborate consideration of facts and legal position, had dismissed the writ petition.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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