(1.) The convicted sole accused is the appellant herein.
(2.) This Criminal Appeal is filed against the order of conviction and sentence made in S.C.No.28 of 2014, by the Sessions and Mahila Fast Track Court, Tiruvannamalai, dtd. 7/1/2016.
(3.) Brief facts of the case:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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