(1.) Heard Mr.RM.Vishnuvarthanan, learned Counsel appearing for the appellant, Mr.H.Arumugam, learned Counsel appearing for the first respondent, Mr.A.K.Manickam, learned Standing Counsel for Government appearing for the second respondent and Mr.K.K.Udhayakumar, learned Counsel appearing for the third respondent.
(2.) This appeal by the third respondent in the writ petition is directed against the order dated 21.06.2021 in W.P.(MD)No. 10377 of 2021.
(3.) The writ petition was filed by the first respondent herein, praying for a direction upon the second respondent Sub-Registrar, Valliyoor, Tirunelveli, to release the original sale deed registered before him in pending Document No.4 of 2021 dated 10.06.2021, within a time frame.