(1.) The present Writ Petition is heard through Video Conferencing on 19.07.2021.
(2.) Heard Mr.K.M.Ramesh, learned counsel appearing for the petitioner and Mr.S.Ravindran, learned counsel appearing on behalf of the respondents.
(3.) The brief facts of the case are as follows:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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