(1.) Captioned Second Appeal i.e., S.A.No.84 of 2019 is listed under the cause list caption 'FINAL HEARING CASES' today.
(2.) Mr.A.Muthukumar, learned counsel on record for sole appellant and Mr.S.Sounthar, learned counsel on record for lone respondent are before this Court and both counsel requested that the captioned main Second Appeal may please be heard out in this Virtual Court.
(3.) Case file placed before this Court brings to light that the captioned Second Appeal was admitted on as many as four questions (substantial questions of law) on 28/1/2019. The records of two Courts in the District Judiciary i.e., trial Court and First Appellate Court have since been received and the same have also been placed before this Court along with the case file.