(1.) The convicted first accused is the appellant herein.
(2.) This Criminal Appeal has been filed to challenge the judgment passed in Spl.S.C.No.127 of 2015, by the learned District and Sessions Judge, special cases for SC/ST Act cases, Villupuram, dtd. 19/11/2015.
(3.) ***
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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