BABU DANIEL Vs. MADRAS MEDICAL MISSION

Referred Judgements :-

ZAFAR KHAN V. BOARD OF REVENUE,U.P. [REFERRED TO]
A R SIRCAR VS. STATE OF UTTAR PRADESH [REFERRED TO]
SHIV SHANKAR VS. BOARD OF DIRECTORS U P S R T C [REFERRED TO]
INTER COLLEGE ARYA NAGAR KANPUR VS. KUMAR TIWARY [REFERRED TO]
K K MODI VS. K N MODI [REFERRED TO]
GTC INDUSTRIES LIMITED VS. UNION OF INDIA [REFERRED TO]
STATE OF WEST BENGAL VS. KARAN SINGH BINAYAK [REFERRED TO]
SOUTH EASTERN COALFIELDS LIMITED VS. STATE OF MADHYA PRADESH [REFERRED TO]
JAIPUR MUNICIPAL CORPORATION VS. C L MISHRA [REFERRED TO]
MULLAPERIYAR ENVIRONMENTAL PROTECTION FORUM VS. UNION OF INDIA [REFERRED TO]
KALABHARATI ADVERTISING VS. HEMANT VIMALNATH NARICHANIA [REFERRED TO]
NAVA BHARAT FERRO ALLOYS LTD VS. TRANSMISSION CORPORATION OF A P LTD [REFERRED TO]
M.ARUMUGAM VS. STATE OF TAMIL NADU [REFERRED TO]
ASPI JAL VS. KHUSHROO RUSTOM DADYBURJOR [REFERRED TO]
STATE OF TAMIL NADU VS. STATE OF KERALA [REFERRED TO]
SUB CONTINENTAL EQUITIES LIMITED VS. R.V.D. RAMAIAH AND ORS. [REFERRED TO]
SUNDAR V. SRINIVASAN VS. T. RAMASATYANARAYANA AND ANOTHER [REFERRED TO]
INDORE DEVELOPMENT AUTHORITY VS. MANOHARLAL ETC. [REFERRED TO]