LAWS(MAD)-2021-4-15

DHANDAPANI MUDALIAR Vs. CHINNAIYAN

Decided On April 01, 2021
Dhandapani Mudaliar Appellant
V/S
CHINNAIYAN Respondents

JUDGEMENT

(1.) Challenge in this second appeal is made to the Judgement and Decree dated 23.10.2007 passed in A.S.No.12 of 2007 on the file of the Principal Subordinate Court, Tiruvanamalai, confirming the fair and decreetal order dated 07.11.2005 passed in I.A.No.560 of 2004 in O.S.No.414 of 1990 on the file of the Additional District Munsif Court, Tiruvanamalai.

(2.) For the sake of convenience, the parties are referred to as per their rankings in the trial Court.

(3.) The defendants 1 to 4 in O.S.No.414 of 1990 are the appellants in the second appeal.