(1.) This Appeal Suit has been filed against the judgment and decree dated 15.09.2010 passed in O.S.No.26 of 2006 by the I Fast Track Court, Additional District Judge, Chengalpet.
(2.) Parties to the litigation:
(3.) Relief sought:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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