REGENT COMPUTRONICS PVT. LTD.

Prp Granite Exports Appellant

V/S

Directorate Of Enforcement, Chennai Respondents

Referred Judgements :-

KANTI BHADRA SHAH VS. STATE OF WEST BENGAL [REFERRED TO]
U P POLLUTION CONTROL BOARD VS. MOHAN MEAKINS LIMITED [REFERRED TO]
DEPUTY CHIEF CONTROLLER OF IMPORTS AND EXPORTS VS. ROSHANLAL AGARWAL [REFERRED TO]
JAGDISH RAM VS. STATE OF RAJASTHAN [REFERRED TO]
BHUSHAN KUMAR VS. STATE NCT OF DELHI [REFERRED TO]
SUNIL BHARTI MITTAL VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]

JUDGEMENT

(1.) For the sake of convenience, the parties will be referred to by their names.

(2.) The facts in brief are as under:

(3.) Heard Mr.A.Ramesh, learned Senior Counsel representing Mr.S.Ramesh, learned counsel on record for the petitioners and Mr.R.Sankaranarayanan, learned Additional Solicitor General assisted by Mr.Rajnish Pathiyil, learned Special Public Prosecutor appearing for the Enforcement Directorate.

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PRP GRANITE EXPORTS Vs. DIRECTORATE OF ENFORCEMENT, CHENNAI

Referred Judgements :-

JUDGEMENT

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