(1.) The matter is heard through Video Conferencing .
(2.) This Civil Miscellaneous Appeal has been filed for enhancement of compensation granted by the award dated 16.03.2020 made in M.C.O.P.No.191 of 2018 on the file of the Motor Accidents Claims Tribunal, Special District Court, Erode.
(3.) The appellant is the claimant in M.C.O.P.No.191 of 2018 on the file of the Motor Accidents Claims Tribunal, Special District Court, Erode. He filed the above said claim petition claiming a sum of Rs.10,00,000/- as compensation for the death of his mother viz., Pappathi who died in the accident that took place on 14.07.2017.