LAWS(MAD)-2021-6-14

IN RE: ADMINISTRATOR GENERAL AND OFFICIAL TRUSTEE OF TAMIL NADU Vs. IN RE: ADMINISTRATOR GENERAL AND OFFICIAL TRUSTEE OF TAMIL NADU

Decided On June 03, 2021
In Re: Administrator General And Official Trustee Of Tamil Nadu Appellant
V/S
In Re: Administrator General And Official Trustee Of Tamil Nadu Respondents

JUDGEMENT

(1.) These applications are filed for the following reliefs:

(2.) The learned A.G. and O.T. had filed a report dated 02.06.2021, stating as follows:

(3.) This Court heard the submissions made by the learned A.G. and O.T. and perused the materials available on record.