(1.) Heard Mr.R.Baskar, learned counsel for the petitioner and Mr.N.Umapathi, learned counsel for the respondent.
(2.) Since common arguments were advanced with respect to both the petitions, a common order is passed.
(3.) In both the petitions, parties are also the same and they are also agitating more or less on the same issue.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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