REGENT COMPUTRONICS PVT. LTD.

PALANISAMY Appellant

V/S

Chinnthayee Respondents

Referred Judgements :-

GOURI FOOD PRODUCTS V. PRIYA TRADING CO. [REFERRED TO]
BHAGIRATH SHANKAR SOMANI AND OTHERS VS. RAMESHCHANDRA DAULAL SONI AND ANOTHER [REFERRED TO]
HARAN BIDI SUPPLIERS VS. V M AND CO [REFERRED TO]
BAJAJ AUTO LTD VS. TVS MOTOR COMPANY LTD [REFERRED TO]
P. LINGASAMY VS. B. PREMAVATHY [REFERRED TO]

JUDGEMENT

(1.) The revision has been filed against the order passed in I.A.No.291 of 2016 in O.S.No.251 of 2013 on the file of the I Additional District Judge, Erode.

(2.) The revision petitioner is the defendant. The plaintiff and defendant are siblings.

(3.) For the purpose of convenience, the parties are referred as they are arrayed in the Original Suit.

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PALANISAMY Vs. CHINNTHAYEE

Referred Judgements :-

JUDGEMENT

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