(1.) The Appeal is directed against the decree passed by the Trial Court in the money suit. The unsuccessful defendant is the appellant before this Court. The parties are described as per the ranking found in the plaint.
(2.) Plaint in brief :-
(3.) Written Statement in brief:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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