REGENT COMPUTRONICS PVT. LTD.

K.Thirumalaivadivu Appellant

V/S

S.RAJASEKARAN Respondents

Referred Judgements :-

RANGO RAMACHANDRA KULKARNI V. GURLINGAPPA CHINNAPPA MUTHAL [REFERRED TO]
VANNARAKKAL KALLALATHIL SREEDHARAN VS. CHANDRAMAATH BALAKRISHNAN [REFERRED TO]
VARGHESE VS. LONAN [REFERRED TO]
YESHVANT SHANKAR DUNAKHE VS. PYARAJI NURJI TAMBOLI [REFERRED TO]
BUTA RAM AND ORS VS. SAYYAD MOHAMMAD [REFERRED TO]

JUDGEMENT

(1.) These Civil Miscellaneous Appeals are directed against the order passed by the trial Court in the Interlocutory Applications filed by the third party [second respondent in both the appeals], to raise attachment before judgment and succeeded.

(2.) The brief facts common to both the appeals are as follows:-

(3.) .Being aggrieved by the said orders, these civil miscellaneous appeals are preferred.

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K.THIRUMALAIVADIVU Vs. S.RAJASEKARAN

Referred Judgements :-

JUDGEMENT

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