R. MATHIVATHANA Vs. UNION PUBLIC SERVICE COMMISSION

JUDGEMENT

(1.) By consent, the Writ petition is taken up for final disposal at the stage of admission itself.

(2.) Mr. K.P. Narayana Kumar, learned Special Government Pleader takes notice for the respondents.

(3.) The Writ Petition is filed seeking a Mandamus, directing the respondents 3 and 4 to issue Community Certificate to the petitioner, based on the caste of her mother, as 'Hindu Nagaram " Community, so as to enable the petitioner to obtain OBC Certificate, on which basis, she can participate in the Civil Service Examination.