PRAVIN RAMACHANDRAN Vs. VISWARAJ SANKAR

JUDGEMENT

(1.) The unsuccessful plaintiff has filed the appeal challenging the dismissal of the suit O.S.No.17 of 2009 on the file of the District Court, Nilgiris at Udhagamandalam.

(2.) Relief claimed:

(3.) Schedule of Properties: Registration District : The Nilgiris. Registration Sub District : Ootacamund Town/Municipality : Ootacamund Name of the Property : Hill Crest R.S.Nos : 638 & 640 T.S.No. : K/5/23/2 Extent Owned : 2.18 Acres BOUNDARIES North & West : Forest South : Land belonging to Thammannan East : Common Road, portion conveyed to K.S.Sivakumar and another and Municipal Foot Path.