LAWS(MAD)-2021-10-36

PALMYRAH WORKERS DEVELOPMENT SOCIETY Vs. A. THIRUGANASAMBANTHAN

Decided On October 07, 2021
Palmyrah Workers Development Society Appellant
V/S
A. Thiruganasambanthan Respondents

JUDGEMENT

(1.) This Civil Revision Petition has been filed to strike off the plaint in O.S. No. 89 of 2021 on the file of the Principal District Munsif Court, Madurai.

(2.) The 1st respondent/plaintiff has filed a suit in O.S. No. 89 of 2021 on the file of the Principal District Munsif Court, Madurai, seeking permanent injunction.

(3.) In the meantime, the revision petitioner/1st defendant has filed this Civil Revision Petition to strike off the plaint in O.S. No. 89 of 2020.