REGENT COMPUTRONICS PVT. LTD.

T. Ravindran Appellant

V/S

S. Anandhavalli Respondents

Referred Judgements :-

SHARIF MIAN VS. STATE OF BIHAR [REFERRED TO]
MOTILAL JAIN VS. RAMDASI DEVI [REFERRED TO]
S KALADEVI VS. V R SOMASUNDARAM [REFERRED TO]
PADMAKUMARI AND ORS. VS. DASAYYAN AND ORS. [REFERRED TO]
C.S. VENKATESH VS. A.S.C. MURTHY [REFERRED TO]

JUDGEMENT

(1.) Defendant, who suffered a decree of specific performance before the courts below, has come up with the present Second Appeal, which came to be admitted by this court on 4/3/2019 on the following substantial questions of law:-

(2.) The case of the plaintiff is as under:-

(3.) The case of the defendant is as under:-

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T. RAVINDRAN Vs. S. ANANDHAVALLI

Referred Judgements :-

JUDGEMENT

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