(1.) Aggrieved over the dismissal of the suit filed for partition, the present Appeal Suit is filed.
(2.) The parties are referred to as per their rank before the trial Court.
(3.) The brief facts, leading to the filing of this Appeal Suit are as follows:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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