P.MOORTHI Vs. SUPERINTENDENT OF POLICE

JUDGEMENT

(1.) W.P.No.6664 of 2021 has been filed to direct the respondents 1 to 3 to give Police protection to the petitioner for entering into his property bearing Survey No.C/2, Block No.34/7A, Arani, Vellore Road, Thiruvannamalai based on the complaint, dtd. 15.02.2021.

(2.) W.P.No.14074 of 2021 has been filed to direct the respondents 1 to 3 to give Police protection to the petitioner to safeguard his position in the property situated at Survey No.C/2, Block No.34/7A, Arani, Vellore Road, Thiruvannamalai.

(3.) Since the relief sought in both Writ Petitions are similar and the grounds raised by the petitioners are common, this Court disposes the above Writ Petitions by way of common order.