(1.) By consent, the writ appeal is taken up for final disposal and is disposed of by this judgment.
(2.) Mr.Muthukumar, learned counsel accepts notice on behalf of the respondent/writ petitioner.
(3.) The official respondent in WP.No.2918/2006 [T] is the appellant herein.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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