R JAYARAMAN Vs. GOVERNMENT OF TAMIL NADU

JUDGEMENT

(1.) HEARD Mr.N.G.R.Prasad, learned counsel appearing for the petitioner and Mr.J.Raja Kalifulla, learned Government Pleader appearing for the respondents, and perused the review petition filed by the petitioner seeking review of the order dated 05.04.2011 passed in W.P.No.7897 of 2011.

(2.) FOR better appreciation the order passed in the aforesaid writ petition, which is sought to be reviewed, is quoted herein below:-

(3.) HENCE, this writ petition is dismissed. Consequently, the connected miscellaneous petitions are also dismissed. However, there will be no order as to costs.