LAWS(MAD)-2011-11-146

ROJA Vs. G SANTHANAM

Decided On November 03, 2011
ROJA Appellant
V/S
G. SANTHANAM Respondents

JUDGEMENT

(1.) THE defendants in O.S.No.66 of 2007 on the file of the Principal District Court, Tiruvallur, are the appellants in the above appeal.

(2.) THE appeal is directed against the judgment and decree, dated 3.4.2009 passed in O.S.No.66 of 2007.

(3.) ON the aforesaid pleadings, the trial Court framed the following issues:-