LAWS(MAD)-2011-4-87

ZIRCAR CERAMICS PVT LTD Vs. TAMILNADU MINERALS LIMITED

Decided On April 28, 2011
ZIRCAR CERAMICS PVT LTD Appellant
V/S
TAMIL NADU MINERALS LIMITED Respondents

JUDGEMENT

(1.) THE writ petition was listed under the caption `for withdrawal', based on the letter submitted by the learned counsel appearing for the petitioner, dated 20.4.2011.

(2.) IN view of the letter submitted by the counsel appearing for the petitioner, the writ petition is dismissed as withdrawn. No costs.