K NEELAMEGAM Vs. DURGAMOORTHI REVENUE DIVISIONAL OFFICER SIVAGANGAI

Referred Judgements :-

R .V COMMISSIONER OF POLICE OF METROPOLIS,EX. PARTE BLACKBURN [REFERRED TO]
RAMAKRISHNA GOWDA V. CHAIRMAN,ZEE TELEVISION [REFERRED TO]
RIZUAN UL HASAN VS. STATE OF UTTAR PRADESH [REFERRED TO]
PRATAP SINGH IN BOTH APPEALS VS. GURBAKSH SINGH IN BOTH APPEALS [REFERRED TO]
S K SARKAR MEMBER BOARD OF REVENUE U P LUCKNOW VS. VINAY CHANDRA MISRA [REFERRED TO]
BAL THACKREY VS. HARISH PIMPALKHUTE [REFERRED TO]
BIJAYINI DASH VS. LOKNATH MISHRA [REFERRED TO]
SAKIRI VASU VS. STATE OF U P [REFERRED TO]
SHAHABUDDIN VS. STATE OF BIHAR [REFERRED TO]
BIMAN BASU VS. KALLOL GUHA THAKURTA [REFERRED TO]
SUO MOTU VS. P C PANDYA [REFERRED TO]
RAJENDRA KUMAR GARG VS. SHAFIQ AHMAD AZAD [REFERRED TO]
EMPEROR VS. MAHASHE KHUSHAL CHAND AND ANR [REFERRED TO]