(1.) THE petitioner filed the present writ petition to quash the order dated 2.6.2010 of the respondent and for a direction to consider the educational loan application for pursuing MBBS Course in Vinayaka Mission's Medical College, Vinayaka Missions University from 2009-2010 onwards.
(2.) THE petitioner passed the Higher Secondary Course in March 2009. He secured admission in MBBS Course during the academic year 2009-2010 in Vinayaka Mission's Medical College, Vinayaka Missions University at Karaikal, Pondicherry State. THE duration of the MBBS course is five years. THE tuition fees, other fees and hostel fees for 5 years prescribed by the Vinayaka Mission's Medical College are as follows:
(3.) THE respondent filed a counter affidavit reiterating their position as was stated in the impugned order dated 2.6.2010.