(1.) The petitioner was studying in the first respondent college. He had joined the course and admitted through single window system for the academic year 2009-2010 in the B. Tech Polymer Technology which is an under graduate course.
(2.) The petitioner has filed this writ petition seeking to challenge an order of the first respondent dated 15.06.2011. By the impugned order, the petitioner was dismissed from the college for his alleged involvement in the theft activities in the college campus on 04.06.2011.
(3.) Though the petitioner had impleaded the Anna University of Technology, Tirunelveli Campus as well as the Controller of Examinations and the Centre for Students Affairs, no relief claimed against them.