LAWS(MAD)-2011-2-100

K KATHAVARAYAN Vs. TAHSILDAR KANCHEEPURAM TALUK

Decided On February 22, 2011
K.KATHAVARAYAN Appellant
V/S
TAHSILDAR, KANCHEEPURAM TALUK Respondents

JUDGEMENT

(1.) HEARD the learned counsel appearing on behalf of the petitioner and Mr.R.Thirugnanam, the learned Special Government Pleader appearing on behalf of the respondents.

(2.) THIS Writ Petition has been filed for the issuance of a Writ of Mandamus, to direct the second respondent to release the vehicle bearing Registration No.TN-21-K-3141, to the petitioner.