G THANDAVAMOORTHY Vs. STATE BY INSPECTOR OF POLICE

JUDGEMENT

(1.) HEARD the learned counsel appearing on behalf of the petitioner and Mr.R.Thirugnanam, the learned Special Government Pleader appearing on behalf of the respondents.

(2.) THIS Writ Petition has been filed for the issuance of a Writ of Mandamus, directing the respondents to release the Tipper Lorry bearing Registration No.TN 19 C 6036 to the petitioner.