BALASUBRAMANIAM Vs. MASILAMANI

Referred Judgements :-

SATHAPPA CHETTIAR V S. RM AR. RM. RAMANATHAN CHETTIAR [REFERRED TO]
A.CHINNARAJ & ANR. V SAROJA AMMAL [REFERRED TO]
FAQIR CHAND VS. SARDARNI HARNAM KAURDEAD [REFERRED TO]
SHAMSHER SINGH VS. RAJINDER PRASHAD [REFERRED TO]
NEELAVATHI VS. N NATARAJAN [REFERRED TO]
PERUMAL PILLAI VS. UNION OF INDIA THE UNION TERRITORY OF PONDICHERRY [REFERRED TO]
S BALAMBAL VS. SUNDARESAN [REFERRED TO]
RAMAN VS. RAHMATHUNNISA [REFERRED TO]
V R GOPALAKRISHNAN VS. ANDIAMMAL [REFERRED TO]
SOLAIAMMAL VS. RAJARATHINAM [REFERRED TO]
M ASWATH VS. JEEJA BABY [REFERRED TO]
SRI LA SRI SOMASUNDARA GNANA DESIGA SWAMIGAL, MADATHIPATHI OF KOVILUR MUTT, REPRESENTED BY POWER-AGENT SIVAPRAKASA SWAMIGAL VS. SRI KRISHNANDASWAMI [REFERRED TO]
PRITHVI RAJ AND ANR, MINORS UNDER GUARDIANSHIP OF MT TEHL KAUR VS. D C RALLI AND ORS [REFERRED TO]