EMERALD STONE EXPORT, REPRESENTED BY ITS PARTNER ASWANI KUMAR REDDY, TS 843, EAST MAIN STREET, PUDUKKOTTAI. Vs. THE ASSISTANT COMMISSIONER (CT), FAC, PUDUKKOTTAI I ASSESSMENT CIRCLE, PUDUKKOTTAI

JUDGEMENT

(1.) W.P(MD) No. 5358 of 2011 has been filed by the Petitioner to issue a writ of Certiorari to call for the records on the file of the Respondent herein in his TIN 33184103917/2006-2007, dated 08.04.2011 and quash the same.

(2.) W.P(MD) No. 5359 of 2011 has been filed by the Petitioner to issue a writ of Certiorari to call for the records on the file of the Respondent herein in his TIN 33184103917/2007-2008, dated 08.04.2011 and quash the same.

(3.) Heard Mr. N. Inbarajan, Learned Counsel for the Petitioner and Mr. TR. Janarthanam, learned Additional Government Pleader appearing for the Respondents.