RAJALAKSHMI AMMAL Vs. NAVAMANI

Referred Judgements :-

AGENCY COMPANY VS. SHORT [REFERRED TO]
MARAPPA GOUNDER (DECEASED) AND OTHERS VS. RAMALINGAM (DECEASED) AND OTHERS [REFERRED TO]
HANAMGOWDA SHIDGOWDA PATIL VS. IRGOWDA SHIVGOWDA PATILI [REFERRED TO]
WUNTAKAL YALPI CHENABASAVANA GOWD VS. RAO BAHADUR Y MAHABALESHWARAPPA [REFERRED TO]
P LAKSHMI REDDY VS. L LAKSHMI REDDY [REFERRED TO]
M ARTHUR PAUL RATNA RAJU VS. GUDESE GARALINE AUGUSTA BHUSHANABAI [REFERRED TO]
VASANTIBEN PRAHLADJI NAYAK VS. SOMNATH MUIJIBHAI NAYAK [REFERRED TO]
DES RAJ VS. BHAGAT RAM [REFERRED TO]
ALUVA BALAIAHGARI CHANDRA REDDY VS. REVENUE INSPECTOR RAJAMPET [REFERRED TO]
MARUDANAYAGAM PILLAI VS. SOLA PILLAI [REFERRED TO]
AMEER BIBI VS. CHINNAMMAL [REFERRED TO]
SABURA AMMAL VS. ALI MOHAMED NACHIAR [REFERRED TO]
L H VIDYAPOORNAN VS. L H PREMAVATHY [REFERRED TO]
DWIJENDRA NARAIN ROY VS. JOGES CHANDRA DE [REFERRED TO]